Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8]

Allahabad High Court

State Of U.P. vs Viresh Yadav And 3 Others on 2 May, 2017

Bench: Shashi Kant Gupta, Abhai Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- GOVERNMENT APPEAL No. - 2220 of 2017
 

 
Appellant :- State Of U.P.
 
Respondent :- Viresh Yadav And 3 Others
 
Counsel for Appellant :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.
 

Hon'ble Abhai Kumar,J.

List in the next cause list along-with Criminal Appeal No. C-372-1794 of 2017 filed by the informant Navin Yadav.

Order Date :- 2.5.2017 N.A.