Allahabad High Court
State Of U.P. vs Viresh Yadav And 3 Others on 2 May, 2017
Bench: Shashi Kant Gupta, Abhai Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- GOVERNMENT APPEAL No. - 2220 of 2017 Appellant :- State Of U.P. Respondent :- Viresh Yadav And 3 Others Counsel for Appellant :- G.A. Hon'ble Shashi Kant Gupta,J.
Hon'ble Abhai Kumar,J.
List in the next cause list along-with Criminal Appeal No. C-372-1794 of 2017 filed by the informant Navin Yadav.
Order Date :- 2.5.2017 N.A.