Section 15 in The Hindustan Tractors Limited (Acquisition and Transfer of undertaking) Act, 1978
15. Provident fund and other funds.
Where moneys representing provident fund, superannuation fund, welfare fund or other fund for the benefit of the persons employed in any of the undertakings of the Company have vested in an authority established under any law for the time being in force, such moneys shall continue to vest in such authority for the benefit of the said persons.
