Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Chattisgarh High Court

M/S Gaj Shakti Trading Co. Pvt. Ltd vs State Of Chhattisgarh 23 ... on 5 February, 2018

                       HIGH COURT OF CHHATTISGARH, BILASPUR

                                           Order Sheet

                                      WPT No. 11 of 2017

             M/s. Gaj Shakti Trading Co.Pvt.Ltd. Versus State of Chhattisgarh & Ors.



05.02.2018

Shri Ajay Kumbhrani on behalf of Shri Neelabh Dubey, Advocate for the petitioner.

Shri Anand Dadariya, Dy.G.A. for State. At the request of the State counsel, list it on 16/02/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit