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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Goa - Subsection

Section 35(2)(a) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(a)his name and serial number in the voters list shall be called out so that all present can hear them;