Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 530(1)] [Section 530] [Entire Act] Union of India - Subsection Section 530(1)(g) in The Companies Act, 1956 (g)the expenses of any investigation held in pursuance of section 235 or 237, in so far as they are payable by the company.