Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 28F] [Entire Act] State of Maharashtra - Subsection Section 28F(ii) in The Mumbai Municipal Corporation Act, 1888 (ii)who gives, procures or abets the giving of a vote in the name of a voter who is not the person giving such vote; or
