(2)The application for sanction of a management plan prepared for revenue areas proposed to be managed as 'Lok Van' shall be submitted in Form-2 alongwith 5 copies of management plan. The application in such cases shall be submitted to the DFO by an authorised representative of the concerned Gram Panchayat or Gram Sabha alongwith a resolution of the Gram Panchayat or the Gram Sabha, as the case may be, for the sanction of the plan.
