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[Cites 0, Cited by 3] [Section 17(4)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(4)(e) in The Pre-Conception And Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Act, 1994

(e)to take appropriate legal action against the use of any sex selection technique by any person at any place, suo motu or brought to its notice and also to initiate independent investigations in such matter;