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Calcutta High Court (Appellete Side)

Shiv Kumar Sharma & Ors vs Swapan Kumar Guha Thakurata & Anr on 4 September, 2025

Author: Hiranmay Bhattacharyya

Bench: Hiranmay Bhattacharyya

D/L- 2
04/09/2025

Ct. No.-6 Aritra C.O. 2326 of 2024 Shiv Kumar Sharma & Ors.

Vs. Swapan Kumar Guha Thakurata & Anr.

Mr. Kushal Chatterjee Mr. Oishik Chatterjee Mr. Manish Shukla Mr. Ivi Banerjee Ms. Dipa Sighal ....for the opposite party No.2 It has been pointed out that there is a typographical error in the name of the opposite party No.1 in the order dated July 15, 2025. The name of the opposite party No.1 was wrongly recorded as "Swapan Kumar Guha" instead of "Swapan Kumar Guha Thakurata".

Let such error be rectified. This order shall form part of the order dated July 15, 2025.

(Hiranmay Bhattacharyya, J.)