Karnataka High Court
M/S Jmc Projects (India) Ltd vs State Of Karnataka on 2 July, 2014
Author: Ashok B.Hinchigeri
Bench: Ashok B. Hinchigeri
1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 2ND DAY OF JULY 2014
BEFORE
THE HON'BLE MR. JUSTICE ASHOK B. HINCHIGERI
W.P.NO.8417 OF 2014 [GM-TEN]
BETWEEN
M/S.JMC PROJECTS (INDIA) LTD.
(A COMPANY INCORPORATED UNDER
THE PROVISIONS OF COMPANIES ACT)
HAVING ITS CORPORATE OFFICE AT
A-104, SHAPATH-4, OPP:KARNAVATHI CLUB
S.G.ROAD, AHMEDABAD 380 051
BRANCH OFFICE AT GOLD TOWER, NO.50
2ND FLOOR, RESIDENCY ROAD, BANGALORE 560 025
REPRESENTED BY ITS VICE-PRESIDENT (FINANCE)
NITIN CHINUBHAI PARIKH
S/O CHINUBHAI MAGANLAL PARIKH
AGED ABOUT 58 YEARS ... PETITIONER
(BY:SRI P.PRASANNA KUMAR, ADVOCATE)
AND:
1. STATE OF KARNATAKA
PUBLIC WORKS, PORTS &
INLAND WATER TRANSPORT DEPARTMENT
KARNATAKA GOVERNMENT SECRETARIAT
3RD FLOOR, VIKASASOUDHA
DR.AMBEDKAR VEEDHI
BANGALORE 560 001
REPRESENTED BY ITS SECRETARY.
2. EXECUTIVE ENGINEER
PUBLIC WORKS, PORTS & INLAND WATER
TRANSPORT, OFFICE OF THE EXECUTIVE
ENGINEER CHAMRAJNAGAR DIVISION
CHAMRAJNAGAR 571313.
3. HAIGREEVA INFRATECH PROJECTS LTD.
A COMPANY INCORPORATED UNDER THE
PROVISIONS OF THE COMPANIES ACT
HAVING ITS REGISTERED OFFICE AT
2
#2-349/1, ADARSHA NAGAR
OLD DAIRY FARM, VISHAKAPATNAM
ANDHRA PRADESH 530 040.
HAVING ITS BRANCH OFFICE
AT #2, 13TH CROSS, 2ND MAIN ROAD
HANUMAIAH NAGAR, BANGALORE 560 094
REPRESENTED BY ITS MANAGING DIRECTOR.
4. M/S.B.G.SHIRKE CONSTRUCTION
TECHNOLOGY PRIVATE LIMITED
(A COMPANY INCORPORATED UNDER
THE PROVISIONS OF THE COMPANIES
ACT), HAVING ITS REGISTERED OFFICE
& FACTORY AT NO.72-76, MUNDHWA
PUNE 411 036, MAHARASHTRA STATE
REPRESENTED BY ITS AUTHORISED
SIGNATORY SRI S.D.BHORKAR
SENIOR VICE PRESIDENT (CONTRACTS). ... RESPONDENTS
(BY:SRI H.V.MANJUNATHA, AGA FOR R1 & R2;
SRI M.D.VIJAYA SIMHA, ADVOCATE FOR
M/S.GLOBAL LAW SOLUTIONS FOR R4)
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
DATED NIL ISSUED BY THE R2 VIDE ANNEXURE-G AND ETC.
THIS W.P. COMING ON FOR ORDERS THIS DAY, THE COURT
MADE THE FOLLOWING:
ORDER
This petition is dismissed as withdrawn.
Sd/-
JUDGE VGR