Supreme Court - Daily Orders
Anwar P.V. vs P K. Basheer on 11 December, 2017
Bench: Kurian Joseph, Amitava Roy
ITEM NO.25 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA.1563/2017 (IN C.A. NO. 4226/2012)
ANWAR P.V. Petitioner(s)
VERSUS
P K. BASHEER Respondent(s)
(APPLN. FOR CLARIFICATION/DIRECTION ON IA 131448/2017)
Date : 11-12-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Harin P. Raval,Sr.Adv.
Mr. G. Prakash, AOR
Mr. Jishnu M.L.,Adv.
Mrs. Priyanka Prakash,Adv.
Mrs. Beena Prakash,Adv.
Mr. Vijay Shankar V.L.,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of the observations in a judgment of this Court in Sonu alias Amar v. State of Haryana, reported in (2017) 8 SCC 570, in paragraph 40, place this application before Hon'ble the Chief Justice of India for posting the matter before an appropriate Bench.
Learned senior counsel appearing for the applicant(s) submits that the hearing of the appeal is fixed before the Division Bench of the High Court of Kerala. Learned senior counsel may make a mention before Hon'ble the Chief Justice of India.
Signature Not Verified Digitally signed by NARENDRA PRASAD (NARENDRA PRASAD) Date: 2017.12.12 16:54:42 IST (RENU DIWAN) Reason: COURT MASTER ASST. REGISTRAR