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[Cites 0, Cited by 0] [Section 12345(11)] [Section 12345] [Entire Act]

Union of India - Subsection

Section 12345(11)(m) in The Air Force Rules, 1969

(m)Stoppage. [The words in italics are to be entered in the margin.]-To be put under stoppage of pay and allowances until he has made good to .................................(here specify the Central Government or other person to whom the loss or damage was occasioned by the offence) the value of the following articles,viz .................................(state the articles and the value of each), [until he shall have made good to .................................(here specify the Central Government or other person to vvhom the loss or damage was occasioned by the offence) the sum of .................................in respect of .................................(state the circumstances in respect of which the same is awarded)].