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[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(8)(a) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(a)Every college shall maintain a separate donor register in which the names and addresses of all persons who have donated at least Rs. 25,000 (Rs. Twenty-five thousand) to the college, either in cash or in kind, shall be entered.