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Andhra Pradesh High Court - Amravati

Gandham Jaya Andhra Rastra Udaya Rao vs The High Court Of Andhra Pradesh on 24 June, 2021

HIGH COURT OF ANDHRA PRADESH : AMARAVATI MAIN CASE: W.P.No.3430 of 2021 PROCEEDINGS SHEET Sl. DATE ORDER OFFICE NOTE No.

2. 24.06.2021 (Taken up through video conferencing) On the request made by Mr. T. Sai Surya, learned counsel representing Mr. K. Chidambaram, learned counsel for the petitioner, list this case after two weeks for motion hearing.

It is submitted that he has taken the consent of the other side.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J Nn Sl. DATE ORDER OFFICE NOTE No.