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State of Maharashtra - Section

Section 46 in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

46. Complaint Box.

(1)A Complaint Box shall be kept in every institution. The box shall be kept in the dormitory of the kids and the keys of the same shall be with the District Women and Child Development Officer.
(2)The Superintendent shall not be open the complaint Box.
(3)The boxes shall be opened once in a fortnight by the District Women and Child Development Officer and sent to the State Advisory Board for review and action. The name of the complainant shall be kept confidential.