Madhya Pradesh High Court
Municipal Corporation Jabalpur vs Vishnu Kant Tripathi on 13 June, 2016
WA-265-2016
(MUNICIPAL CORPORATION JABALPUR Vs VISHNU KANT TRIPATHI)
13-06-2016
As prayed for by Shri Anshuman Singh, list this appeal for analogous hearing along with following cases in the next week : W.A. No.247/2016, WA 249/2016, WA 255/2016, WA 257/16, WA 258/16, WA 265/16, WA 266/16, WA 267/16, WA 268/2016, WA 269/16, WA 270/16, WA 271/16, WA No.272/16, WA 281/16 and WA 256/2016.
(Rajendra Menon) (Anurag Shrivastava) Acting Chief Justice Judge