Calcutta High Court (Appellete Side)
Vaamika Fashions Pvt. Ltd vs The Union Of India & Ors on 8 September, 2022
Author: T. S. Sivagnanam
Bench: T. S. Sivagnanam
1
11 08.09.2022 MAT 867 of 2022
RP Ct. No. 16
AN with IA No. CAN 1 of
2017 (Old No. IA No. CAN 1 of 2022
Vaamika Fashions Pvt. Ltd.
vs.
The Union of India & ors.
Mr. Arijit Ghosh
... for the appellant
At the request of the learned counsel for the
appellant, list the matter on 20.09.2022 under the same
heading.
Learned counsel for the appellant is directed to
serve notice on the learned counsel for the respondents.
(T. S. Sivagnanam, J.) (Supratim Bhattacharya, J.)