Section 4(3) in Chhattisgarh Legal Services Authority Rules, 2002
(3)The ceiling for the petrol consumption for the car provided under sub-rule (2) shall be [200 litres] [Substituted by Notification No. 1186/D-398/XXI-B/C.G./06, dated 14-2-2006.] per month or actual consumption, whichever is less.
