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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(9) in The M.P. Bhumi Vikas Rules, 1984

(9)Boundary of plots in existing built up area to be shifted with reference to control line of street. - In existing built-up areas in the case of plots facing street/means of access less than 4.5 metres in width, the plot boundary shall be shifted to be away by 2.25 metres from the central line of the street/means of accessway to give rise to a new street/means of accessway width of 4.5 metres.