Section 25(4)(c) in The U.P. Cinematograph Rules, 1951

[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(4)(c) in The U.P. Cinematograph Rules, 1951

(c)light in the doorways foyer, lobbies, verandahs, staircases, corridors and passages for all portions of the premises to which the public has access either generally or in emergency and on the extension of the building facing through-fares.

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State of Uttar Pradesh - Subsection

Section 25(4)(c) in The U.P. Cinematograph Rules, 1951