Calcutta High Court
Nicco Corporation Ltd vs Autodesk India Pvt. Ltd on 21 November, 2013
Author: Dipankar Datta
Bench: Dipankar Datta
ORDER SHEET
G.A. 2681 of 2013
With
C.S. 315 of 2013
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
NICCO CORPORATION LTD.
Versus
AUTODESK INDIA PVT. LTD.
BEFORE:
The Hon'ble JUSTICE DIPANKAR DATTA
Date: 21st November, 2013.
Appearance:
Mr. S. Mukherjee, Adv.
Ms. Nikita Jhunjunwala, Adv.
... for the petitioner
Mr. D. Ghosh, Adv.
Mr. S. Ray Chowdhury, Adv.
Ms. S. Khan, Adv.
... for the respondent
The Court: The interim order passed on September 12, 2013, since extended on September 30, 2013, shall stand extended for a further period of seven days or until further orders, whichever is earlier.
(DIPANKAR DATTA, J.) sg2