Allahabad High Court
State Of U.P. vs Piyush Gupta And Others on 25 July, 2022
Author: Manoj Kumar Gupta
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?A.F.R. Reserved Case :- GOVERNMENT APPEAL No. - 598 of 2021 Appellant :- State of U.P. Respondent :- Piyush Gupta And Others Counsel for Appellant :- Govt. Advocate Hon'ble Manoj Kumar Gupta,J.
Hon'ble Om Prakash Tripathi,J.
Dismissed.
For detailed order, see order of date passed in Criminal Appeal No.5806 of 2006 Piyush Gupta Vs. State of U.P. (Om Prakash Tripathi, J.) (Manoj Kumar Gupta, J.) Order Date :- 25.7.2022 SL