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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(j) in West Bengal Trade Unions Rules, 1998

(j)"Presiding Officer" means an officer, being an employee of the State Government, appointed by the Returning Officer for a polling station to do all such acts and things as may be necessary for conducting an election in that polling station in the manner provided in these rules, and includes a Polling Officer who performs any of the functions of a Presiding Office ;