Section 10(2) in The Rajasthan Municipal Service Rules, 1963
(2)Any vacant post which remains filled for non-availability of suitable candidates or otherwise shall be carried forward from year to year.[X X X] [Proviso deleted by Notification No. F. 10(1) LSG/56 dated 10-12-1976, Published in Rajasthan Gazette, Part IV-C dated 23-12-1976, page 553]
