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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(1) in Gujarat Green Cess Rules, 2011

(1)There shall be levied and collected a cess on generation of electricity, at the rate of two paisa per unit of the electricity generated, except on generation of renewable energy by the generating company at the generating station or at the captive generating plant or the stand by generating plant.