Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 147 in Maharashtra Land Revenue Code, 1966

147. Exemption from provisions of this Chapter.

- The State Government may, by notification in the Official Gazette, direct that the provisions of Sections 148 to 159 (both inclusive) or any part thereof, shalt not be in force in any specified local area, or with reference to any class of villages or lands, or generally.