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NCT Delhi - Section
Section 8 in The Delhi Registration Rules, 1976
8. Catalogue of permanent records.
-A catalogue shall be maintained in every Registration Office of a permanent record yearwise in the following proforma :Book or Index No ................| S.No. | Vol. No. | Date of commencement | Date of Completion | Date of despatch Central Record Room | Signature Registering Officer | Remarks |
| Date Month Year | Date Month Year | Date Month Year |