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NCT Delhi - Section

Section 8 in The Delhi Registration Rules, 1976

8. Catalogue of permanent records.

-A catalogue shall be maintained in every Registration Office of a permanent record yearwise in the following proforma :Book or Index No ................
S.No. Vol. No. Date of commencement Date of Completion Date of despatch Central Record Room Signature Registering Officer Remarks
Date Month Year Date Month Year Date Month Year