Supreme Court - Daily Orders
Devadoss vs The State Of Tamil Nadu on 10 March, 2015
ITEM NO.3 REGISTRAR COURT. 1 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Criminal Appeal No(s). 1005/2011
DEVADOSS & ANR Appellant(s)
VERSUS
STATE OF T.NADU Respondent(s)
WITH
SLP(Crl.)...CRLMP No. 8420-8422/2012
(With Office Report)
Date : 10/03/2015 This appeal was called on for hearing today.
For Appellant(s)
Mr. Vikas Singh Jangra,Adv.
Mr S.J.Aristotle, Adv.
Mr. V. G. Pragasam,Adv.
For Respondent(s)
Mr. M. Yogesh Kanna,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Files not received.
List again on 13.4.2015.
(RACHNA GUPTA) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2015.03.13 13:03:06 IST Reason: