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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(4) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(4)Whenever there is danger of dock workers falling between the ship and the shore, a safety net or other suitable protection shall be rigged below the accommodation ladder in such a manner as to prevent dock workers from falling.