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[Cites 0, Cited by 0] [Section 230(1)] [Section 230] [Entire Act]

State of Gujarat - Subsection

Section 230(1)(a) in The Gujarat Provincial Municipal Corporations Act, 1949

(a)place or deposit upon any street, or upon any open channel, drain, or well in any street or in any public place any stall, chair, bench, box, ladder, bale, or other thing whatever so as to form an obstruction thereto or encroachment thereon;