Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 12 in Tamil Nadu Local Bodies Delimitation Regulations, 2017

12. Meeting of Commission.

(1)The Member-Secretary shall give notice of meeting of the Commission to the members well in advance.
(2)The Member-Secretary shall convene the meeting of the Commission in the Commission Headquarters or in any place in the State as so warranted.