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State of Tamilnadu - Section

Section 27 in The Tamil Nadu Catering Establishments Rules, 1959

27. [] [Re-numbered by S.R.O. No. A-1/76, dated the 30th December, 2975.] Washing facilities.

- There shall be provided and maintained in every catering establishment for the use of the employees adequate and suitable facilities for washing which shall include soap and towels. Separate facilities shall be provided for each sex.