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State of Assam - Section

Section 300 in Assam Excise Rules, 1945

300. Licensed vendors prohibited to adulterate or cause deterioration of intoxicants.

- No licensed wholesale or retail vendor shall wilfully adulterate or add anything to cause deterioration of any intoxicant sold or kept for sale by him. He shall not sell any intoxicant which he knows to have been adulterated or to have deteriorated and shall not store such intoxicant or permit such intoxicant to be stored on his premises.