Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104(4)] [Section 104] [Entire Act] State of Kerala - Subsection Section 104(4)(c) in The Kerala Panchayat Buildings Rules, 2011 (c)minimum clear opening of the door shall be 90cm. wide and the door shall swing out or be sliding or folding type;