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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(4) in The Orissa Tourism Service Rules, 1980

(4)Every candidate shall submit to the Secretary to the Commission his application in his own handwriting in the prescribed form obtained from the Secretary to the Commission on necessary payment so as to reach him not later than such date as may be notified by the Commission in this behalf. In the case of a candidate already in Government service, the application must be submitted through his appointing authority. An advance copy of such application may be sent direct to the Secretary to Commission along with all the required documents so as to reach him by the closing date fixed by the Commission for receipt of application but acceptance of advance copy of an application of candidate by the Commission will be provisional and subject to the appointing authority forwarding his application and permitting the applicant to apply.