Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act] State of Uttarakhand - Subsection Section 23(3)(ii) in National Law University of Uttarakhand Act, 2011 (ii)to consider all proposals for new expenditure and to make recommendations to the Executive Council;