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Delhi High Court - Orders

M/S Indira Gandhi National Centre For ... vs Sh. Chander Mohan Sharma on 19 March, 2026

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                          $~4, 5
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 4287/2019, CM APPL. 19115/2019
                                 M/S INDIRA GANDHI NATIONAL CENTRE FOR ARTS
                                 (IGNCA)                                    .....Petitioner
                                                  Through: Mr. A.K. Mishra and Mr. Gaurav
                                                            Kumar Pandey, Advocates.

                                                                  versus

                                    SH. CHANDER MOHAN SHARMA                     .....Respondent
                                                     Through: Mr. Rajiv Agarwal and Mr. Siddharth
                                                               Sapra, Advocates.
                          +         W.P.(C) 14789/2021, CM APPL. 46579/2021
                                    INDIRA GANDHI NATIONAL
                                    CENTRE FOR ARTS (IGNCA)                      .....Petitioner
                                                     Through: Mr. A.K. Mishra and Mr. Gaurav
                                                               Kumar Pandey, Advocates.

                                                                  versus

                                    CHANDER MOHAN SHARMA                      .....Respondent
                                                 Through: Mr. Rajiv Agarwal and Mr. Siddharth
                                                            Sapra, Advocates.
                                    CORAM:
                                    HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                                 ORDER

% 19.03.2026 At joint request, renotify on 08.07.2026.

MANOJ KUMAR OHRI, J MARCH 19, 2026/rd This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/03/2026 at 22:13:35