Delhi High Court - Orders
M/S Indira Gandhi National Centre For ... vs Sh. Chander Mohan Sharma on 19 March, 2026
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~4, 5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4287/2019, CM APPL. 19115/2019
M/S INDIRA GANDHI NATIONAL CENTRE FOR ARTS
(IGNCA) .....Petitioner
Through: Mr. A.K. Mishra and Mr. Gaurav
Kumar Pandey, Advocates.
versus
SH. CHANDER MOHAN SHARMA .....Respondent
Through: Mr. Rajiv Agarwal and Mr. Siddharth
Sapra, Advocates.
+ W.P.(C) 14789/2021, CM APPL. 46579/2021
INDIRA GANDHI NATIONAL
CENTRE FOR ARTS (IGNCA) .....Petitioner
Through: Mr. A.K. Mishra and Mr. Gaurav
Kumar Pandey, Advocates.
versus
CHANDER MOHAN SHARMA .....Respondent
Through: Mr. Rajiv Agarwal and Mr. Siddharth
Sapra, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 19.03.2026 At joint request, renotify on 08.07.2026.
MANOJ KUMAR OHRI, J MARCH 19, 2026/rd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/03/2026 at 22:13:35