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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Kerala - Subsection

Section 26(2) in The Kerala Document Writers Scribes and Stamp Vendors Welfare Fund Act, 2012

(2)At the end of every financial year, the Secretary shall calculate the expenses including bonus and encashment of leave but excluding travelling allowance, assigned for the administration of the Welfare fund, under the head of account of pay and allowances of the staff and shall intimate the same to the Government.