Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 109(3)] [Section 109] [Entire Act]

NCT Delhi - Subsection

Section 109(3)(d) in The Delhi Co-operative Societies Rules, 2007

(d)the debts due to the co-operative society and the names, residences and occupations of the persons from whom they are due and amount due; and