Section 11(1)(f) in Orissa Public Distribution System (Control) Order, 2008

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

(f)display the following information on a notice board at a prominent place outside the business premises near the entrance of the premises; namely :

(i)Timing of the shop;

(ii)Opening stock, quantity received, sold, closing stock, on a daily basis;

(iii)Issue price of each (commodity); and

(iv)License number/name of owner.

Legal Document View