Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(iii) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014 (iii)to prescribe the code of conduct to be implemented in the area of operation of the society according to the nature of business or class of societies;
