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[Cites 0, Cited by 0] [Section 3AC(4)] [Section 3AC] [Entire Act]

State of Haryana - Subsection

Section 3AC(4)(ii) in The Haryana Development and Regulation of Urban Areas Act, 1975

(ii)advise or recommend to the Government acquisition of land under the Land Acquisition Act, 1894 for the purposes of infrastructure projects;