Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 1 in The Charitable Endowments Act, 1890 1. Title, extent and commencement. –– (1)This Act may be called the Charitable Endowments Act, 1890.(2)It extends to the whole of India, 2 [except the State of Jammu and Kashmir],
