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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(c) in U.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018

(c)notwithstanding such rescission the licenses issued under the Uttar Pradesh Mineral (Prevention of Illegal Mininig, Transportation and Storage) Rules, 2002 shall be valid for a period of 3 months from the commencement of the Uttar Pradesh Mineral (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018.