Section 4(2)(b) in The Foreign Jurisdiction Act, 1947

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(b) in The Foreign Jurisdiction Act, 1947

(b)for determining the persons who are to exercise jurisdiction, either generally or in particular cases or classes of cases, and the powers to be exercised by them;

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Union of India - Subsection

Section 4(2)(b) in The Foreign Jurisdiction Act, 1947