Section 10(1)(i) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014
(i)To receive donations and gifts of any kind to acquire, hold, manage, maintain, lease, mortgage and dispose of any movable and immovable property, including trust and endowment properties for the purpose of University or a Constituent College, ora Regional Centers or a Off-Campus Centre or a Study Centers;