Section 13(2)(v) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

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State of Jammu-Kashmir - Subsection

Section 13(2)(v) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

(v)to inspect hospitals periodically for examination of the quality of transplantation and the follow up medical care to persons who have undergone transplantation and persons from whom organs are removed; and

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State of Jammu-Kashmir - Subsection

Section 13(2)(v) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997