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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(5)(oaa) in The Wealth-Tax Act, 1957

(oaa)[ "registered valuer" means a person registered as a valuer under section 34 AB;] [ Inserted by Act 45 of 1972, Section 7 (w.e.f. 15.11.1972).]