Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 44 in Chhattisgarh Police Act, 2007 44. Welfare of Police. - The State Government may, by general or special order, specify such measures as deemed appropriate, for the welfare of the Police Officers.
