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Gauhati High Court

Satish Kumar Mishra vs The Union Of India And 3 Ors on 16 August, 2023

Author: Kalyan Rai Surana

Bench: Kalyan Rai Surana

                                                                    Page No.# 1/2

GAHC010117282022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/4074/2022

            SATISH KUMAR MISHRA
            S/O SRI HARSH NARAYAN MISHRA, R/O VILL-MADHUBANI, BIHAR, P.O.-
            JAYANAGAR, DIST-MADHUBANI, BIHAR, PIN-847226



            VERSUS

            THE UNION OF INDIA AND 3 ORS
            THROUGH THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF HOME
            AFFAIRS, GRIHA MANTRALAYA, NEW DELHI, PIN-110001

            2:NATIONAL TECHNICAL RESEARCH ORGANIZATION
             (UNDER MINISTRY OF HOME AFFAIRS)
             GOVT. OF INDIA
             REPRESENTED BY THE CHAIRMAN
             HEADQUARTERS BUILDING
            AYA NAGAR
             NEW DELHI-110047

            3:THE DEPUTY DIRECTOR
             NTRO
             HEAD QUARTER BUILDING
            AYA NAGAR
             NEW DELHI-110047

            4:THE DEPUTY DIRECTOR BASE UNIT NTRO
             NUMALIGARH
             DIST-GOLAGHAT
            ASSAM
             PIN-78562

Advocate for the Petitioner   : MR. I H SAIKIA
                                                                  Page No.# 2/2

Advocate for the Respondent : ASSTT.S.G.I.




                                  BEFORE
                  HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                             ORDER

16.08.2023 Both sides are duly represented.

List the matter after 2(two) weeks to enable the learned counsel for the petitioner to file an affidavit-in-reply.

JUDGE Comparing Assistant