Gauhati High Court
Satish Kumar Mishra vs The Union Of India And 3 Ors on 16 August, 2023
Author: Kalyan Rai Surana
Bench: Kalyan Rai Surana
Page No.# 1/2
GAHC010117282022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4074/2022
SATISH KUMAR MISHRA
S/O SRI HARSH NARAYAN MISHRA, R/O VILL-MADHUBANI, BIHAR, P.O.-
JAYANAGAR, DIST-MADHUBANI, BIHAR, PIN-847226
VERSUS
THE UNION OF INDIA AND 3 ORS
THROUGH THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF HOME
AFFAIRS, GRIHA MANTRALAYA, NEW DELHI, PIN-110001
2:NATIONAL TECHNICAL RESEARCH ORGANIZATION
(UNDER MINISTRY OF HOME AFFAIRS)
GOVT. OF INDIA
REPRESENTED BY THE CHAIRMAN
HEADQUARTERS BUILDING
AYA NAGAR
NEW DELHI-110047
3:THE DEPUTY DIRECTOR
NTRO
HEAD QUARTER BUILDING
AYA NAGAR
NEW DELHI-110047
4:THE DEPUTY DIRECTOR BASE UNIT NTRO
NUMALIGARH
DIST-GOLAGHAT
ASSAM
PIN-78562
Advocate for the Petitioner : MR. I H SAIKIA
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Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
16.08.2023 Both sides are duly represented.
List the matter after 2(two) weeks to enable the learned counsel for the petitioner to file an affidavit-in-reply.
JUDGE Comparing Assistant